Section 12(2) in Service Tax Return Preparer Scheme, 2009
(2)The functions of the Resource Centre shall include-(i)to specify, with prior approval of the Board,(a)the number of persons to be enrolled during a financial year for training to act as Service Tax Return Preparers;(b)the number of centres for training and their location where at training to be imparted during a financial year;(c)the number of persons to be trained at each centre for training during a financial year;(ii)to specify the curriculum and all other matters relating to the training of Service Tax Return Preparers;(iii)maintain the particulars relating to the Service Tax Return Preparers as required in paragraph 10 of this Scheme;(iv)any other function which is assigned to it by the Board for the purposes of implementation of the Scheme.
