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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(6) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

(6)The Chairman and members of the Governing Body and Chairman and members of a Standing committee or an ad hoc committee shall receive such allowances, if any, as be prescribed by regulations.