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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(1)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)any such error or irregularity in procedure as is likely to vitiate the poll is committed at a polling station, the Returning Officer shall, forthwith, report the matter to the State Election Commission, State Election Officer and the District Election Officer.