Section 77(1)(e) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(1)(e) in The Rajasthan Sales Tax Act, 1994

(e)to break open the door of any premises or to break open any almirah, box, receptacle in which any goods, accounts, registers or documents of the dealer are suspected to be concealed, where access to such premises, almirah, box or receptacle is denied;

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State of Rajasthan - Subsection

Section 77(1)(e) in The Rajasthan Sales Tax Act, 1994