Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(3) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015 (3)Every appeal filed under sub-section (1) of section 18 shall be accompanied by a fee of twenty five thousand rupees.
