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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(3)The fee shall be paid by a demand draft drawn online transaction in favour of the Authority concerned as specified under sub-section(1) of section 14 or section 24 of the Act, as the case may be.