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State of Odisha - Section

Section 2 in The Orissa Rationalization of Personnel Rules, 2007

2. Definitions.

- In these rules, unless there is anything repugnant to the subject or context -
(a)'Appendix' means appendix appended to these rules.
(b)'Government' means the Government of Orissa.
(c)'Surplus Employee' means such Government employee whose service ceases to be required by any Government establishment or part of such establishment as determined by the Head of the Office and for the Appointing Authority of the said establishment.
(d)'Head of Office' means any authority declared to be such by the Administrative Department or Head of Department.
A. Identification of Surplus Employees