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[Cites 0, Cited by 0] [Section 330] [Entire Act]

Bengal Presidency - Subsection

Section 330(b) in Police Regulations, Bengal , 1943

(b)In the case of two prisoners whom it is necessary to handcuff, they will be handcuffed in couples, the right wrist of one to the left wrist of the other. In no circumstances should more than two prisoners be secured together.