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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Odisha - Subsection

Section 76(2)(n) in The Orissa Hindu Religious Endowments Act, 1951

(n)the inspection and supervision of the properties and buildings of religious institutions by such persons as the State Government may direct, the reports to be submitted by such persons and the fees leviable for such inspection, supervision and report;