Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act] State of Odisha - Subsection Section 25A(2)(xvi) in The Orissa Agricultural Produce Markets Rules, 1958 (xvi)supervise all construction and repair works in the market-yard in addition to the technical supervision by the Engineering staff, if any;