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State of Punjab - Section

Section 6 in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

6. Preparation of lists of employees.

- [Sections 154 and 180(2)(zzd)]. - For the purposes of fixing inter se seniority of the transferred employees under rule 7, the lists of the employees in respect of each service or post, shall be prepared separately in each case in order of seniority applicable in their respective parent office :Provided that the employees of the Directorate on deputation to the Board, shall be included in the list of the employees of the Directorate for the purposes of fixing inter se seniority.