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[Cites 0, Cited by 0] [Section 237] [Entire Act]

State of Odisha - Subsection

Section 237(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(2)Where any change occurs in any of the particulars furnished under sub-rule (1) the employer shall intimate such change to the inspector having jurisdiction within two days of such change.