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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Bengal Presidency - Subsection

Section 73(c) in Police Regulations, Bengal , 1943

(c)The return shall, if necessary, be compiled in two portions of which one shall contain matter for insertion in Part II(D)(ii) and the other all other matter. The latter portion shall be forwarded to the Special Superintendent of Police, Criminal Investigation Department, West Bengal, and the former to the Special Assistant, Intelligence Branch.