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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(3)(vii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(vii)The industrial or commercial undertaking shall furnish any information called for by the Government or by any officer subordinate to the Government.