Kerala High Court
Rakesh K P vs State Of Kerala on 22 August, 2025
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
1
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10261 OF 2025
CRIME NO.1598/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10183/2025, 10184/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
2
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10183 OF 2025
CRIME NO.1493/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.10:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
3
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10184 OF 2025
CRIME NO.1492/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
4
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10185 OF 2025
CRIME NO.1494/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
5
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10188 OF 2025
CRIME NO.1495/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
6
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10193 OF 2025
CRIME NO.1496/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
7
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10195 OF 2025
CRIME NO.1497/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
8
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10196 OF 2025
CRIME NO.1502/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
9
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10202 OF 2025
CRIME NO.1459/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
10
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10205 OF 2025
CRIME NO.1461/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
11
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10209 OF 2025
CRIME NO.1468/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
12
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10211 OF 2025
CRIME NO.1474/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
13
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10212 OF 2025
CRIME NO.1475/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
14
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10214 OF 2025
CRIME NO.1476/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
15
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10215 OF 2025
CRIME NO.1477/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
16
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10216 OF 2025
CRIME NO.1532/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
17
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10219 OF 2025
CRIME NO.1533/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
18
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10220 OF 2025
CRIME NO.1565/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.8:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
19
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10221 OF 2025
CRIME NO.1566/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.8:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
20
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10222 OF 2025
CRIME NO.1567/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
21
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10223 OF 2025
CRIME NO.1568/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
22
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10225 OF 2025
CRIME NO.1570/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
23
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10226 OF 2025
CRIME NO.1571/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
24
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10227 OF 2025
CRIME NO.1572/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
25
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10228 OF 2025
CRIME NO.1573/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
26
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10229 OF 2025
CRIME NO.1574/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
27
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10230 OF 2025
CRIME NO.1575/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
28
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10231 OF 2025
CRIME NO.1576/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
29
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10232 OF 2025
CRIME NO.1577/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
30
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10233 OF 2025
CRIME NO.1578/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.8:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
31
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10234 OF 2025
CRIME NO.1581/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
32
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10235 OF 2025
CRIME NO.1582/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
33
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10242 OF 2025
CRIME NO.1583/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
34
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10243 OF 2025
CRIME NO.1584/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
35
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10244 OF 2025
CRIME NO.1585/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
36
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10245 OF 2025
CRIME NO.1539/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
37
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10246 OF 2025
CRIME NO.1540/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
38
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10248 OF 2025
CRIME NO.1541/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
39
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10249 OF 2025
CRIME NO.1542/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
40
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10250 OF 2025
CRIME NO.1587/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
41
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10252 OF 2025
CRIME NO.1588/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
42
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10253 OF 2025
CRIME NO.1589/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
43
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10254 OF 2025
CRIME NO.1590/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
44
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10255 OF 2025
CRIME NO.1591/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
45
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10256 OF 2025
CRIME NO.1592/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
46
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10258 OF 2025
CRIME NO.1593/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
47
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10259 OF 2025
CRIME NO.1594/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
48
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10260 OF 2025
CRIME NO.1595/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
49
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10262 OF 2025
CRIME NO.1599/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
50
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10263 OF 2025
CRIME NO.1600/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
51
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10264 OF 2025
CRIME NO.1601/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
52
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10265 OF 2025
CRIME NO.1602/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
53
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10266 OF 2025
CRIME NO.1603/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
54
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10267 OF 2025
CRIME NO.1604/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
55
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10275 OF 2025
CRIME NO.1560/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
56
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10277 OF 2025
CRIME NO.1559/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
57
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10279 OF 2025
CRIME NO.1469/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
58
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10280 OF 2025
CRIME NO.1470/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
59
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10281 OF 2025
CRIME NO.1471/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
60
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10282 OF 2025
CRIME NO.1472/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
61
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10283 OF 2025
CRIME NO.1473/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
62
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10287 OF 2025
CRIME NO.1484/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
63
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10288 OF 2025
CRIME NO.1485/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
64
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10289 OF 2025
CRIME NO.1486/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
65
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10290 OF 2025
CRIME NO.1543/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
66
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10291 OF 2025
CRIME NO.1544/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
67
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10292 OF 2025
CRIME NO.1545/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
68
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10293 OF 2025
CRIME NO.1546/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
69
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10294 OF 2025
CRIME NO.1547/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
70
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10295 OF 2025
CRIME NO.1548/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
71
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10297 OF 2025
CRIME NO.1555/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
72
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10298 OF 2025
CRIME NO.1556/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
73
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10300 OF 2025
CRIME NO.1557/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
74
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10301 OF 2025
CRIME NO.1558/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
75
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10302 OF 2025
CRIME NO.1586/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.8 :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
76
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10304 OF 2025
CRIME NO.1526/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
77
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10306 OF 2025
CRIME NO.1527/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
78
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10307 OF 2025
CRIME NO.1605/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
79
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10309 OF 2025
CRIME NO.1503/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
80
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10310 OF 2025
CRIME NO.1504/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
81
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10311 OF 2025
CRIME NO.1505/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
82
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10314 OF 2025
CRIME NO.1506/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
83
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10315 OF 2025
CRIME NO.1507/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
84
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10317 OF 2025
CRIME NO.1508/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
85
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10318 OF 2025
CRIME NO.1509/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
86
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10323 OF 2025
CRIME NO.1606/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
87
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10325 OF 2025
CRIME NO.1607/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PPETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
88
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10327 OF 2025
CRIME NO.1608/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
89
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10328 OF 2025
CRIME NO.1609/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
90
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10330 OF 2025
CRIME NO.1610/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
91
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10331 OF 2025
CRIME NO.1611/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
92
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10333 OF 2025
CRIME NO.1612/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
93
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10334 OF 2025
CRIME NO.1613/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
94
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10336 OF 2025
CRIME NO.1614/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
95
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10337 OF 2025
CRIME NO.1615/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
96
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10340 OF 2025
CRIME NO.1616/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
97
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10342 OF 2025
CRIME NO.1617/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
98
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10350 OF 2025
CRIME NO.1619/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
99
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10351 OF 2025
CRIME NO.1620/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
100
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10352 OF 2025
CRIME NO.1621/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.8:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
101
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10353 OF 2025
CRIME NO.1622/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
102
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10354 OF 2025
CRIME NO.1510/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
103
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10357 OF 2025
CRIME NO.1511/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
104
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10358 OF 2025
CRIME NO.1512/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
105
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10359 OF 2025
CRIME NO.1513/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
106
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10361 OF 2025
CRIME NO.1514/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
107
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10362 OF 2025
CRIME NO.1515/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
108
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10363 OF 2025
CRIME NO.1516/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
109
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10364 OF 2025
CRIME NO.1517/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
110
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10381 OF 2025
CRIME NO.1518/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
111
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10386 OF 2025
CRIME NO.1519/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.4:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
112
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10388 OF 2025
CRIME NO.1520/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
113
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10392 OF 2025
CRIME NO.1521/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
114
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10396 OF 2025
CRIME NO.1522/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
115
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10398 OF 2025
CRIME NO.1523/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
116
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10400 OF 2025
CRIME NO.1524/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.9:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
117
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10403 OF 2025
CRIME NO.1525/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.6:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
118
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10434 OF 2025
CRIME NO.1478/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
119
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10437 OF 2025
CRIME NO.1481/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
120
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10439 OF 2025
CRIME NO.1482/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
121
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10455 OF 2025
CRIME NO.1483/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
122
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10456 OF 2025
CRIME NO.1487/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
123
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10457 OF 2025
CRIME NO.1488/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
124
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10459 OF 2025
CRIME NO.1489/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
125
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10462 OF 2025
CRIME NO.1490/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
126
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10466 OF 2025
CRIME NO.1491/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
127
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10470 OF 2025
CRIME NO.1528/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
128
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10483 OF 2025
CRIME NO.1529/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
129
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10484 OF 2025
CRIME NO.1530/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
130
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10486 OF 2025
CRIME NO.1531/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
131
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10488 OF 2025
CRIME NO.1534/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
132
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10489 OF 2025
CRIME NO.1536/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
133
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10492 OF 2025
CRIME NO.1537/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
134
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10494 OF 2025
CRIME NO.1561/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
135
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10496 OF 2025
CRIME NO.1562/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
136
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10500 OF 2025
CRIME NO.1563/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
137
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10502 OF 2025
CRIME NO.1564/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
138
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10507 OF 2025
CRIME NO.1569/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
139
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10514 OF 2025
CRIME NO.1535/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
140
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10516 OF 2025
CRIME NO.1538/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
141
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10519 OF 2025
CRIME NO.1479/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
142
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10529 OF 2025
CRIME NO.1480/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJAV., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
143
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10533 OF 2025
CRIME NO.1618/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED :
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
144
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10540 OF 2025
CRIME NO.1320/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.7:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
145
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10541 OF 2025
CRIME NO.1318/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.PRASANTH M.P., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
146
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10544 OF 2025
CRIME NO.1319/2025 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
147
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10546 OF 2025
CRIME NO.1316/2025 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SRI.NOUSHAD K.A., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
148
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10548 OF 2025
CRIME NO.1317/2025 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
149
2025:KER:64990
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 22ND DAY OF AUGUST 2025 / 31ST SRAVANA, 1947
BAIL APPL. NO. 10549 OF 2025
CRIME NO.1554/2024 OF CRIME BRANCH ECONOMIC OFFENCES WING,
THRISSUR, Thrissur
PETITIONER/ACCUSED NO.5:
RAKESH K P
AGED 39 YEARS
S/O KESHAVANACHARI,
PULLANJIKUZHI HOUSE,
THANNOT, RAVANESWARAMDESOM,
CHITHARI VILLAGE,
KASARGODE, KERALA,
PIN - 671316
BY ADV SRI.V.S.SHIRAZ BAVA
RESPONDENT/ STATE
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.08.2025, ALONG WITH Bail Appl..10261/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES
150
2025:KER:64990
BECHU KURIAN THOMAS, J.
---------------------------------------------------------------
B.A. Nos.10261/2025, 10183/2025, 10184/2025, 10185/2025,
10188/2025, 10193/2025, 10195/2025, 10196/2025, 10202/2025,
10205/2025, 10209/2025, 10211/2025, 10212/2025, 10214/2025,
10215/2025, 10216/2025, 10219/2025, 10220/2025, 10221/2025,
10222/2025, 10223/2025, 10225/2025, 10226/2025, 10227/2025,
10228/2025, 10229/2025, 10230/2025, 10231/2025, 10232/2025,
10233/2025, 10234/2025, 10235/2025, 10242/2025, 10243/2025,
10244/2025, 10245/2025, 10246/2025, 10248/2025, 10249/2025,
10250/2025, 10252/2025, 10253/2025, 10254/2025, 10255/2025,
10256/2025, 10258/2025, 10259/2025, 10260/2025, 10262/2025,
10263/2025, 10264/2025, 10265/2025, 10266/2025, 10267/2025,
10275/2025, 10277/2025, 10279/2025, 10280/2025, 10281/2025,
10282/2025, 10283/2025, 10287/2025, 10288/2025, 10289/2025,
10290/2025, 10291/2025, 10292/2025, 10293/2025, 10294/2025,
10295/2025, 10297/2025, 10298/2025, 10300/2025, 10301/2025,
10302/2025, 10304/2025, 10306/2025, 10307/2025, 10309/2025,
10310/2025, 10311/2025, 10314/2025, 10315/2025, 10317/2025,
10318/2025, 10323/2025, 10325/2025, 10327/2025, 10328/2025,
10330/2025, 10331/2025, 10333/2025, 10334/2025, 10336/2025,
10337/2025, 10340/2025, 10342/2025, 10350/2025, 10351/2025,
10352/2025, 10353/2025, 10354/2025, 10357/2025, 10358/2025,
10359/2025, 10361/2025, 10362/2025, 10363/2025, 10364/2025,
10381/2025, 10386/2025, 10388/2025, 10392/2025, 10396/2025,
10398/2025, 10400/2025, 10403/2025, 10434/2025, 10437/2025,
10439/2025, 10455/2025, 10456/2025, 10457/2025, 10459/2025,
10462/2025, 10466/2025, 10470/2025, 10483/2025, 10484/2025,
10486/2025, 10488/2025, 10489/2025, 10492/2025, 10494/2025,
10496/2025, 10500/2025, 10502/2025, 10507/2025, 10514/2025,
10516/2025, 10519/2025, 10529/2025, 10533/2025, 10540/2025,
10541/2025,10544/2025, 10546/2025, 10548/2025 and 10549/2025]
---------------------------------------------------------------
Dated this the 22nd day of August, 2025
COMMON ORDER
These bail applications are filed under Section 483 of the Bharatiya Nagarik Suraksha Sanhita, 2023 (for short 'BNSS').
2. Petitioner is an accused in several cases, all registered before different police stations.
3. The main allegations in all the crime relate to a consultancy service allegedly conducted by the petitioner as "Be-Skillledin Services (P) Ltd." and collected large amounts from various persons promising to provide BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 151 2025:KER:64990 work visas to UK and failed to abide by the promises or return the amount so collected. The petitioner was initially arrested on 15.05.2025 in another crime.
Subsequently his arrest was recorded on various dates in all the above cases and he has been in custody since then.
4. I have heard Sri.V.S.Shiraz Bava, the learned counsel for the petitioners as well as the learned Public Prosecutors.
5. Petitioner alleges that he is totally innocent and that he has been falsely arrayed as an accused in all the crimes. According to the counsel, petitioner had no intention to cheat any of the persons and that it was due to circumstances beyond his or the company's control that the visa could not be procured. It was also submitted that petitioner is a Non-Resident Indian and that he was only an employee of the company and hence his involvement in the crime is without any legally acceptable material. The learned counsel submitted that even if the entire prosecution allegations are admitted, still it cannot make out any of the offences alleged and therefore considering the period of custody already undergone, further detention ought not to be permitted. The learned counsel also submitted that since large number of cases have been filed, if petitioner is not granted bail, he would continue to remain under custody for long periods which is contrary to the principles embodied under Article 21 of the Constitution of India.
6. The learned Public Prosecutor, on the other hand alleged that the contentions are false and that the petitioner is liable to be prosecuted and hence bail ought not to be granted. BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 152 2025:KER:64990
7. On a consideration of the rival contentions, it is noticed that the petitioner is involved innumerable number of crimes. Petitioner was initially taken into custody on 15.05.2025 and he has been in custody from then onwards. Since there are large number of cases, arrests were recorded on different dates and hence the possibility of the petitioner being released is quite slim. In some of the cases, petitioner has been released on statutory bail, while in most of these cases, arrests have been recorded on different dates, notwithstanding the crimes having been reported earlier. Arrest of the petitioner is seen to have been recorded on 05.06.2025, 12.06.2025, 21.06.2025, 27.06.2025 and 07.07.2025 in these cases.
8. On a perusal of the nature of allegations, though petitioner and other accused are alleged to have cheated the respective defacto complainants, I am of the view that further detention of the petitioner would not serve any purpose and it may even amount to punishment before conviction.
9. In such circumstances, I am of the view that the petitioner can be granted bail in all the above-mentioned cases on conditions.
10. In the result, this application is allowed on the following conditions :-
(a) Petitioner shall be released on bail on him executing a personal bond for Rs.50,000/- (Rupees fifty thousand only) each with two solvent sureties each for the like sum to the satisfaction of the court having jurisdiction, considering the peculiar nature of the case.
(b) Bearing in mind the decision of the Supreme Court in Girish Gandhi v. State of Uttar Pradesh and Others [2024 INSC 617], BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 153 2025:KER:64990 the same sureties are permitted to stand as sureties in all the above mentioned crimes.
(c) Petitioner shall appear before the Investigating Officer as and when required.
(d) Petitioner shall not intimidate or attempt to influence the witnesses; nor shall he tamper with the evidence.
(e) Petitioner shall not commit any similar offences while he is on bail.
In case of violation of any of the above conditions or if any modification or deletion of the conditions are required, the jurisdictional Court shall be empowered to consider such applications, if any, and pass appropriate orders in accordance with law, notwithstanding the bail having been granted by this Court.
Sd/-
BECHU KURIAN THOMAS, JUDGE RKM BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 154 2025:KER:64990 APPENDIX OF BAIL APPL. 10261/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 155 2025:KER:64990 APPENDIX OF BAIL APPL. 10183/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 156 2025:KER:64990 APPENDIX OF BAIL APPL. 10184/2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 157 2025:KER:64990 APPENDIX OF BAIL APPL. 10185/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 158 2025:KER:64990 APPENDIX OF BAIL APPL. 10188/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 159 2025:KER:64990 APPENDIX OF BAIL APPL. 10193/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 160 2025:KER:64990 APPENDIX OF BAIL APPL. 10195/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 161 2025:KER:64990 APPENDIX OF BAIL APPL. 10196/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 162 2025:KER:64990 APPENDIX OF BAIL APPL. 10202/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 163 2025:KER:64990 APPENDIX OF BAIL APPL. 10205/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 164 2025:KER:64990 APPENDIX OF BAIL APPL. 10209/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 165 2025:KER:64990 APPENDIX OF BAIL APPL. 10211/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 166 2025:KER:64990 APPENDIX OF BAIL APPL. 10212/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 167 2025:KER:64990 APPENDIX OF BAIL APPL. 10214/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 168 2025:KER:64990 APPENDIX OF BAIL APPL. 10215/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 169 2025:KER:64990 APPENDIX OF BAIL APPL. 10216/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 170 2025:KER:64990 APPENDIX OF BAIL APPL. 10219/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 171 2025:KER:64990 APPENDIX OF BAIL APPL. 10220/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 172 2025:KER:64990 APPENDIX OF BAIL APPL. 10221/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 173 2025:KER:64990 APPENDIX OF BAIL APPL. 10222/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 174 2025:KER:64990 APPENDIX OF BAIL APPL. 10223/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 175 2025:KER:64990 APPENDIX OF BAIL APPL. 10225/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 176 2025:KER:64990 APPENDIX OF BAIL APPL. 10226/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 177 2025:KER:64990 APPENDIX OF BAIL APPL. 10227/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 178 2025:KER:64990 APPENDIX OF BAIL APPL. 10228/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 179 2025:KER:64990 APPENDIX OF BAIL APPL. 10229/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 180 2025:KER:64990 APPENDIX OF BAIL APPL. 10230/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 181 2025:KER:64990 APPENDIX OF BAIL APPL. 10231/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 182 2025:KER:64990 APPENDIX OF BAIL APPL. 10232/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 183 2025:KER:64990 APPENDIX OF BAIL APPL. 10233/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 184 2025:KER:64990 APPENDIX OF BAIL APPL. 10234/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 185 2025:KER:64990 APPENDIX OF BAIL APPL. 10235/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 186 2025:KER:64990 APPENDIX OF BAIL APPL. 10242/2025 PETITIONER ANNEXURES Annexure A1 THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 14.08.2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 187 2025:KER:64990 APPENDIX OF BAIL APPL. 10243/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 188 2025:KER:64990 APPENDIX OF BAIL APPL. 10244/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 189 2025:KER:64990 APPENDIX OF BAIL APPL. 10245/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 190 2025:KER:64990 APPENDIX OF BAIL APPL. 10246/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 191 2025:KER:64990 APPENDIX OF BAIL APPL. 10248/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 192 2025:KER:64990 APPENDIX OF BAIL APPL. 10249/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. NO. 10261 OF 2025 AND CONNECTED CASES 193 2025:KER:64990 APPENDIX OF BAIL APPL. 10250/2025 PETITIONER ANNEXURES Annexure A1 THE TRUE COPY OF THE JUDGMENT DATED 14.08.2025 IN BAIL APPLICATION NO:9647/2025 BAIL APPL. 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