Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 235] [Entire Act] Greater Bengaluru City Corporation - Section 235(11) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (11)There shall be periodic meetings of the said committee with the Wardcommittee to ensure the implementation of redressal of issues highlighted in the
