Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Rajasthan - Subsection Section 64(2) in The Rajasthan District Boards Act, 1954 (2)Every committee shall, comply with any request of the Board made under sub-section (1) within forty-five days.
