Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36AI(2)] [Section 36AI] [Entire Act] Union of India - Subsection Section 36AI(2)(c) in The Banking Regulation Act, 1949 (c)to give inspection of any such books or documents to any party before it or to any other person.