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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(h) in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

(h)"Rajasthan Board" means the Board of Indian Medicine, Rajasthan, constituted under the Rajasthan Indian Medicine Act, 1953 (Rajasthan Act 5 of 1953);