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National Green Tribunal

Thota Ganga Raju vs 1.The Government Of Andhra Pradesh Rep. ... on 10 October, 2023

Author: K. Satyagopal

Bench: K. Satyagopal

Item No.4:-

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI

                           (Through Video Conference)

                    Original Application No.156 of 2023 (SZ)


IN THE MATTER OF:


Thota Ganga Raju
Andhra Pradesh
                                                                   ...Applicant(s)

                                     With

The Government of Andhra Pradesh
Rep. by its Principal Secretary,
Andhra Pradesh and Ors.
                                                               ... Respondent(s)


Date of hearing: 10.10.2023.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



For Applicant(s):         Mr. Thota Ganga Raju (Party in Person)


For Respondent(s):        Mrs. Madhuri Donti Reddy for R1 to R6.




                                   Page 1 of 2
                                    ORDER

1. Let notice be issued to all the respondents through the Tribunal as well as privately.

2. The learned counsel Mrs. Madhuri Donti Reddy accepts notice on behalf of Respondents No.1 to 6.

3. The Andhra Pradesh Pollution Control Board is directed to inspect the area in question and file a detailed report along with the remedial measures, if any, required.

4. Post the matter on 09.11.2023.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.156/2023 (SZ) 10th October 2023. Mn.

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