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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(2)(b) in Telangana State Electrical Licensing Regulations, 2018

(b)The Indian Electricity Rules, 1956 made under Section 37 of the Indian Electricity Act, 1910 (9 of 1910) as it stood before such repeal shall continue to be in force till the regulations are made;