Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 9] [Entire Act] Bombay Presidency - Subsection Section 9(2) in The Bombay University Act, 1974 (2)The Chancellor shall, by virtue of his office, be the head of the University and the President of the Senate, and shall, when present, preside at the meetings of the Senate, and at any convocation of the University.
