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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(7)(d) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(d)whether any dissolution of a marriage had taken place on or after the 24th January, 1971 either on an application made on or after the said date, or in accordance with any law or custom;