Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(4) in Transplantation of Human Organs and Tissues Act, 2010 (4)No hospital or medical institution shall carry out transplantation of human organs and tissues unless it is recognized as provided in sub-section (3).
