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Patna High Court

Ashok Kumar Jha & Ors vs The State Of Bihar & Ors on 6 November, 2015

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

      IN THE HIGH COURT OF JUDICATURE AT PATNA

                   Civil Writ Jurisdiction Case No.16905 of 2015
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1. Ashok Kumar Jha, S/o Late Brajkishore Jha, R/o Village Talgahara, P.S. Sarai,
District- Vaishali.
2. Binod Kumar Rajesh, S/o Late Jaimangal Rai, R/o Village Chechar, P.S.-
Bidupur, District- Vaishali.
3. Birendra Prasad Rai, S/o Shri Sitaram Rai, R/o Village Dhobauli, P.S. Bidupur,
District- Vaishali.
4. Pranav Kumar Upadhyay, S/o Deep Narain Upadhyay, R/o Village Medanimal,
P.S. Hajipur, District- Vaishali.
5. Binod Kumar Singh, S/o Late Rajbahadur Singh, R/o Village Matiyara, P.S.-
Sarai, District- Vaishali.
6. Raghu Nath Prasad Sharma, S/o Late Raghubir Sharma, R/o Village Agarpur,
P.S. Lalganj, District- Vaishali.
7. Chitranjan Singh, S/o Shri Sajjan Singh, R/o Village Haujpura, P.S. Vaishali,
District- Vaishali.
8. Rajdeo Singh, S/o Late Lachchan Singh, R/o Village Narharpur, P.S. Jandaha,
District- Vaishali.
9. Abdul Haffiz, S/o Md. Ishaq, R/o Village Sahpur Sujurg, P.S. Patepur, District-
Vaishali.
10. Sudhakar Prasad Singh, S/o Yogendra Prasad Singh, R/o Village- Piroi, P.S.
Bhagwanpur, District- Vaishali.
11. Ram Kishore Singh, S/o Late Rameshwar Singh R/o Village Boariya, P.S.
Sarai, District- Vaishali.
12. Bhupendra Prasad Singh, S/o Kapildeo Rai, R/o Village Karnpura, P.S. Ganga
Bridge (Hajipur), District- Vaishali.
13. Anil Kumar S/o Ramjee Prasad, R/o Village Basudeopur Chandel, P.S. Mahnar,
District- Vaishali.
                                                              .... .... Petitioner/s
                                       Versus
1. The State of Bihar, through the Agriculture Production Commissioner-cum-
Principal Secretary, Department of Agriculture, Government of Bihar, Patna.
2. The Secretary, Department of Agriculture, Government of Bihar, Patna, Bihar.
3. The Director, Department of Agriculture, Government of Bihar, Patna, Bihar.
                                                             .... .... Respondent/s
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Appearance :
For the Petitioner/s :       Mr. Ashok Kumar Singh
For the Respondent/s :       Mr. KUMAR MANISH- SC21
===========================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT

Date: 06-11-2015 Heard counsel for the parties.

On a mention being made, this writ application is disposed 2 Patna High Court CWJC No.16905 of 2015 dt.06-11-2015 2/2 of in terms of the following order:

Petitioners' claim that when it came down to grant of promotion from the post of V L W to Block Agriculture Officer, they have been discriminated and many persons junior to them have been granted the benefit whereas they have been left out.
On an application being filed before the Agriculture Production Commissioner cum Principal Secretary, Department of Agriculture, he will verify the position and if petitioners do not suffer from any legal impediment for disqualification, their cases for promotion would also be considered and decided within a period of six months.
(Ajay Kumar Tripathi, J) R.K.Pathak/-
U