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Jharkhand High Court

Abdul Jabbar vs Bihar State Road Transport Cor on 21 March, 2012

Author: P.P. Bhatt

Bench: P.P. Bhatt

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      W.P.(S) No. 680 of 2005

                Abdul Jabbar                                       ... Petitioner
                                          Versus
                Bihar State Road Transport Corporation & others ... Respondents
                                          --------
             Coram:       THE HON'BLE MR JUSTICE P.P. BHATT
                                      --------
       For the Petitioner        : Mr. Tapas Roy, Advocate
       For the Respondents       : Mr. (Dr.) S.N. Pathak, Sr. Advocate
                                    ----

8/21.03.2012

: Learned counsel for the petitioner, upon instruction received from his client, seeks permission to withdraw this writ petition.

Permission, as sought for, is hereby granted. Accordingly, this writ petition stands disposed of as withdrawn. .

(P.P. Bhatt, J.) S.B.