Jharkhand High Court
Abdul Jabbar vs Bihar State Road Transport Cor on 21 March, 2012
Author: P.P. Bhatt
Bench: P.P. Bhatt
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 680 of 2005
Abdul Jabbar ... Petitioner
Versus
Bihar State Road Transport Corporation & others ... Respondents
--------
Coram: THE HON'BLE MR JUSTICE P.P. BHATT
--------
For the Petitioner : Mr. Tapas Roy, Advocate
For the Respondents : Mr. (Dr.) S.N. Pathak, Sr. Advocate
----
8/21.03.2012: Learned counsel for the petitioner, upon instruction received from his client, seeks permission to withdraw this writ petition.
Permission, as sought for, is hereby granted. Accordingly, this writ petition stands disposed of as withdrawn. .
(P.P. Bhatt, J.) S.B.