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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(4)(e) in The U.P. Harcourt Butler Technical University Act, 2016

(e)to declare the results of the examinations of the University with the approval of Vice-Chancellor on the basis of recommendations submitted to Vice-Chancellor by the competent Committee (Comprising of all Deans) who may investigate complete result data and the result declaration process as per the Ordinances.