Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(1)(b) in The Bombay Canal Rules, 1934

(b)during the remaining block period if the applicant gives notice of cancellation in writing before the 5th November preceding the year beginning from February 15 from which the block is not required in respect of sugarcane, fruit and garden blocks and before 15th September in respect of two season blocks ;