Jammu & Kashmir High Court
State Th. Police Station Akhnoor vs Pawan Gupta on 10 November, 2020
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
After notice VC
Sr. No. 203
IN THE HIGH COURT OF JAMMU AND KASHMIR AT
JAMMU
SLA No. 51/2013 in
CONCR No. 108/2013
State th. Police Station Akhnoor
... Petitioner(s)
Through: - None
V/s
Pawan Gupta
... Respondent(s)
Through: None
Hon'ble Mr Justice Ali Mohammad Magrey, Judge
ORDER
10.11.2020 None appears for the parties. Await their appearance.
List on 18.12.2020.
(Ali Mohammad Magrey) Judge Jammu 10.11.2020 Mohammad Yasin Dar MOHAMMAD YASIN DAR 2020.11.09 21:26 I attest to the accuracy and integrity of this document