Section 208 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
208. Working temperature.
- The employer shall ensure at a construction site of a building or other construction work that the temperature in any working chamber at an excavation or tunneling works where building workers are employed does not exceed twenty nine degree centigrade and that the arrangement is maintained for keeping record in which the temperatures measured by dry bulb and wet bulb inside such working chamber once in every hour and to produce such records for inspection on demand to the Inspector having jurisdiction.
