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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(1)(b) in The Rabindra Bharati Act, 1981

(b)to cause an enquiry to be made into the income, expenditure, properties, assets and liabilities of the University and of the college affiliated to the University.