Bombay High Court
Savita Shrimant Ghule vs Sangita Bihishan Sanap And Ors on 27 October, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
52. WP 13310-2023 (common order).doc
Anand IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 13310 OF 2023
Savita Shrimant Ghule .Petitioner
Vs.
Sangita Bibhishan Sanap & ors. .Respondents
WITH
WRIT PETITION NO. 13321 OF 2023
Ganesh Vishnu Hagawne .Petitioner
Vs.
Sangita Bibhishan Sanap & ors. .Respondents
Mr. D. S. Mhaispurkar i/b. Mr. Ashwin R. Kapadnis, Advocate, for
the Petitioners
Mr. A. P. Vanarase, AGP, for the Respondent - State
Mr. S. N. Salunke i/b. Mr. Umesh Kurund, Advocate, for
Respondent Nos. 1 to 7
Mr. Sandesh B. Patil, Administrator, Shiv Shakti Co-operative
Housing Society Ltd, Khar (W), Mumbai - 52 present
Mr. P. M. Kharche, Co-operative Offcer, Ward No. 2, Offce of the
Deputy Registrar, Co-operative Housing Society Ltd, Bandra(W)
CORAM : MADHAV J. JAMDAR, J.
DATE : 27.10.2023
P. C.
1. Stand over to 30.10.2023 at 2.30 p. m.. under the caption 'for passing order'.
(MADHAV J. JAMDAR, J.) ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 08:36:49 :::