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Bombay High Court

Savita Shrimant Ghule vs Sangita Bihishan Sanap And Ors on 27 October, 2023

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                        52. WP 13310-2023 (common order).doc




Anand               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                                WRIT PETITION NO. 13310 OF 2023

         Savita Shrimant Ghule                                         .Petitioner

                        Vs.

         Sangita Bibhishan Sanap & ors.                                .Respondents

                                            WITH
                                WRIT PETITION NO. 13321 OF 2023

         Ganesh Vishnu Hagawne                                         .Petitioner

                          Vs.

         Sangita Bibhishan Sanap & ors.                                .Respondents

         Mr. D. S. Mhaispurkar i/b. Mr. Ashwin R. Kapadnis, Advocate, for
         the Petitioners
         Mr. A. P. Vanarase, AGP, for the Respondent - State
         Mr. S. N. Salunke i/b. Mr. Umesh Kurund, Advocate, for
         Respondent Nos. 1 to 7
         Mr. Sandesh B. Patil, Administrator, Shiv Shakti Co-operative
         Housing Society Ltd, Khar (W), Mumbai - 52 present
         Mr. P. M. Kharche, Co-operative Offcer, Ward No. 2, Offce of the
         Deputy Registrar, Co-operative Housing Society Ltd, Bandra(W)

                           CORAM       :   MADHAV J. JAMDAR, J.
                           DATE        :   27.10.2023
         P. C.

1. Stand over to 30.10.2023 at 2.30 p. m.. under the caption 'for passing order'.

(MADHAV J. JAMDAR, J.) ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 08:36:49 :::