Allahabad High Court
Manvendra Singh vs The Commissioner Of Income Tax Lucknow on 6 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 97 of 2009 Petitioner :- Manvendra Singh Respondent :- The Commissioner Of Income Tax Lucknow Petitioner Counsel :- R.R.Agrawal,Subhash Vidyarthi Respondent Counsel :- D.D.Chopa Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D. D. Chopra, learned counsel for the respondent is reported to be on sanctioned leave.
List in the week commencing 25th January, 2010. Order Date :- 6.1.2010 psd