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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(3) in Punjab Waqf Rules, 2018

(3)Before granting its approval to the budget submitted by the Chief Executive Officer, the Board may seek any necessary information with regard to the estimated receipts and expenditure mentioned in the budget from the Chief Executive Officer and modify the same, accordingly.