Allahabad High Court
State Of U.P.& Others vs Nawab Singh on 12 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL DEFECTIVE N0. - 768 of 1996 Petitioner :- State Of U.P.& Others Respondent :- Nawab Singh Petitioner Counsel :- P.Gaur,S.C. Respondent Counsel :- S.M. Nazir Abbas Abadi Hon'ble Saniav Misra.J.
Learned Standing Counsel for the appellant prays that the appeal be passed over for the day.
As prayed, the appeal is passed over for the day. Order Date :- 12.1.2010 Lbm/--