Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(c) in Kerala Advocates' Welfare Fund Act, 1980 (c)"Bar Council" means the Bar CounCIl of Kerala constituted under section 3 of the Advocates' Act, 1961 (Central Act 25 of 1961) ;
