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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011

(5)All the computers in the cyber cafe may be equipped with the commercially available safety or filtering software so as to the avoid as far as possible, access to the websites relating to pornography including child pornography or obscene information.