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[Cites 0, Cited by 0] [Section 2(1b)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1b)(d) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(d)"land" includes building and also benefits to arise out of land, things attached to the earth or permanently fastened to anything attached to the earth;