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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(1)(d) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(d)if his name has been removed from the register under clause (c) or clause (d) of section 17 and three months have not elapsed from the date of removal;