Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 85 in Regulations Under the U.P. Intermediate Education Act, 1921 85. [ [Deleted by Notification No. 7/562/V-8 dated March 10th, 1975, published in Gazette dated March 10, 1975.] [***]
