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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(5) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

(5)That Committee shall prepare a panel of candidates appeared in the interview in respect of every post to be filled up on the basis of marks obtained in the interview and weight age points in the educational qualification by the respective candidates.Marks for merit shall be counted as follows: -
Sl.No. Interview :- 20 Marks Education Qualification: -80 Marks.
01 Interview conducted by the Managing Committeewill be of 20 Marks. (a) For the post ofClerk- maximum 80 marks obtained in intermediate.(b) For the post of Peon- maximum 80 marksobtained in the Metric.