Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(1) in The M.P. Gram Sabha (Audit) Rules, 2001 (1)As soon as practicable after completion of the audit, the auditor shall prepare and send a report in Form AR-1 to the Gram Sabha and to the Audit Authority.
