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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Greater Bengaluru City Corporation -

Section 87(2)(g) in Bangalore Water Supply and Sewerage Act, 1964

(g)the form in which and the date by which the annual report of the Board shall be submitted under section 86 and the form and manner of furnishing statistics and returns by the Board under that section.