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[Cites 0, Cited by 0] [Section 91] [Entire Act]

NCT Delhi - Subsection

Section 91(4) in The Delhi Co-operative Societies Rules, 2007

(4)The Nominee shall submit along with his application to the co-operative society with regard to his claim, an indemnity bond, indemnifying the co-operative housing society against any claim made in respect of share and interest in said plot or flat.