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[Cites 0, Cited by 0] [Section 66E] [Entire Act]

Union of India - Subsection

Section 66E(b) in Finance Act, 2012

(b)construction of a complex, building, civil structure or a part thereof, including a complex or building intended for sale to a buyer, wholly or partly, except where the entire consideration is received after issuance of completion certificate by the competent authority.