Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Federation Of Gujarat Petroleum ... vs State Of Gujarat & Others on 20 March, 2014

Bench: Ks Jhaveri, A.G.Uraizee

          C/LPA/1099/2006                                      ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  LETTERS PATENT APPEAL  NO. 1099 of 2006
               In SPECIAL CIVIL APPLICATION NO.  8116 of 2005
                                    WITH
              LETTERS PATENT APPEAL  NO. 1100 ­ 1101 of 2006
           In SPECIAL CIVIL APPLICATION NO. 8117 ­  8118 of 2005

=============================================
   FEDERATION OF GUJARAT PETROLEUM DEALERS ASSOCIATION  &  OTHERS
                                      Versus
                         STATE OF GUJARAT  &  OTHERS
=============================================
Appearance:
MR ASHISH H SHAH, ADVOCATE for the Appellant(s) No. 2 ­ 3
MR PUNIT B JUNEJA, ADVOCATE for the Appellant(s) No. 1
(MR GN SHAH), ADVOCATE for the Respondent(s) No. 11
DS AFF.NOT FILED (N) for the Respondent(s) No. 3 ­ 7
GOVERNMENT PLEADER for the Respondent(s) No. 1
MS MINOO A SHAH, ADVOCATE for the Respondent(s) No. 11
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 7 ­ 10 , 12
NOTICE SERVED BY DS for the Respondent(s) No. 2
=============================================
            CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                    and
                    HONOURABLE MR.JUSTICE A.G.URAIZEE
                                Date : 20/03/2014
 
                            COMMON ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE KS JHAVERI) Mr Punit B Juneja, learned counsel for the appellants states that  by   efflux   of   time,   all   these   appeals   have   become   infructuous.  Accordingly, all these appeals stand disposed of.

(K.S.JHAVERI, J.)  (A.G.URAIZEE, J.)  mohd Page 1 of 1