Gujarat High Court
Federation Of Gujarat Petroleum ... vs State Of Gujarat & Others on 20 March, 2014
Bench: Ks Jhaveri, A.G.Uraizee
C/LPA/1099/2006 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 1099 of 2006
In SPECIAL CIVIL APPLICATION NO. 8116 of 2005
WITH
LETTERS PATENT APPEAL NO. 1100 1101 of 2006
In SPECIAL CIVIL APPLICATION NO. 8117 8118 of 2005
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FEDERATION OF GUJARAT PETROLEUM DEALERS ASSOCIATION & OTHERS
Versus
STATE OF GUJARAT & OTHERS
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Appearance:
MR ASHISH H SHAH, ADVOCATE for the Appellant(s) No. 2 3
MR PUNIT B JUNEJA, ADVOCATE for the Appellant(s) No. 1
(MR GN SHAH), ADVOCATE for the Respondent(s) No. 11
DS AFF.NOT FILED (N) for the Respondent(s) No. 3 7
GOVERNMENT PLEADER for the Respondent(s) No. 1
MS MINOO A SHAH, ADVOCATE for the Respondent(s) No. 11
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 7 10 , 12
NOTICE SERVED BY DS for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 20/03/2014
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Mr Punit B Juneja, learned counsel for the appellants states that by efflux of time, all these appeals have become infructuous. Accordingly, all these appeals stand disposed of.
(K.S.JHAVERI, J.) (A.G.URAIZEE, J.) mohd Page 1 of 1