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[Section 5]
[Entire Act]
Union of India - Subsection
Section 5(7) in The Insurance Regulatory And Development Authority (Form Of Annual Statement Of Accounts And Records) Rules, 2001
| Expenditure | (Rs.) | Income | (Rs.) |
| (1) | (2) | (3) | (4) |
| Payment to Chairperson and membersPayment to and provision for members of staff (see Note 1)Establishment expensesRentResearch and consultation feesSeminars conference publications etc.(see contra)Interest (see Note 3)DepreciationCapital asset written offLoss on write-off of assetsProvision for doubtful debts and advancesDevelopment expenditurePromotional expenditureExcess of income over expenditure carried to balance-sheet | Grants-in-aidReceivedReceivableLess: Transferred to capital fundFees:Registration feesRenewal feesOthersPenalties fines etcSeminar conferences and publications etcIncome from investmentsInterest on depositsInterest on advances:1. (i) granted to members of staff for housing purposes(ii) for other purposes2. OthersMiscellaneous incomeExcess of expenditure over income carried to balance-sheet |