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[Cites 0, Cited by 0] [Section 319(2)] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(2)(b) in The Merchant Shipping Act, 1958

(b)cause a notice, in such form and containing such of the said particulars as may be required by the said rules, to be posted up in some conspicuous place on board the ship and to be kept so posted up and legible until the ship arrives at some other dock, wharf, harbour or place: