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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Rajasthan - Subsection

Section 124(1)(i) in Rajasthan Co-operative Societies Act, 1965

(i)an order made by the Registrar under section 73 apportioning the costs of an enquiry held under section 70 or an inspection made under section 71;