Section 13B(1)(b) in The Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

[Cites 0, Cited by 0] [Section 13B(1)] [Section 13B] [Entire Act]

(b)revise, from time to time, at such intervals as it may think fit, the rates of wages fixed under this section.

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